Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(iii) in The Orissa Consumer Protection Rules, 1987 (iii)Every notice of the meeting of the Council shall specify the date, place, day and hour of such meeting and shall contain the statement of business to be transacted therein.
