Madhya Pradesh High Court
Shrinath vs The State Of Madhya Pradesh on 30 January, 2026
1 CRR-333-2026 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 333 of 2026 (SHRINATH Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 30-01-2026 Parties through their counsel.
Let record of Court below be called for. List after receipt of record.
(GAJENDRA SINGH) JUDGE Vatan Signature Not Verified Signed by: VATAN SHRIVASTAVA Signing time: 30-01-2026 19:49:51