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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Jharkhand - Subsection

Section 56(4) in Jharkhand Municipal Act, 2011

(4)The municipality shall prepare, and maintain, a schedule of posts of officers and other employees constituting the establishment of the municipality, to be called Establishment Schedule, and such Establishment Schedule shall include the designation, and the number of posts under each category.