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State of Bihar - Section

Section 21 in The Bihar Gramdan Rules, 1966

21. Gram Sabha Adalat.

(1)The Gram Sabha shall elect five persons to be the members of the Gram Sabha Adalat and these members shall elect a Sarpanch from among themselves to preside over the Adalat and to discharge the powers and functions under the Act.
(2)The term of office of the Sarpanch and other members shall be three years from the date of their elections and for such further period as may elapse till the establishment of a new Gram Sabha Adalat.