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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(9)(b) in Gujarat Electricity Regulatory Commission (Multi Year Tariff Framework) Regulation, 2007

(b)The application for annual performance review during any financial year of the control period shall be made not less than one hundred and twenty (120) days before the close of such financial year: