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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 21(2)(a) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(a)to provide general superintendence and directions and to control the functioning of the University by using all such powers as are provided by this Act or the Statutes Ordinances, Regulations or rules made thereunder;