Himachal Pradesh High Court
Ajay Raj Pathania & Ors. vs . State Of H.P. & Ors. on 23 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Ajay Raj Pathania & Ors. vs. State of H.P. & Ors.
CWPOA No. 7204 of 2019 23.03.2022 Present: None for the petitioners.
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Mr. Vinod Thakur, Addl. A.G., with Mr. Rajat Chauhan, Law Officer, for respondents/State.
List on 27.04.2022.
(Tarlok Singh Chauhan) Judge March 23, 2022 (sanjeev) ::: Downloaded on - 23/03/2022 20:15:04 :::CIS