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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Ajay Raj Pathania & Ors. vs . State Of H.P. & Ors. on 23 March, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Ajay Raj Pathania & Ors. vs. State of H.P. & Ors.

CWPOA No. 7204 of 2019 23.03.2022 Present: None for the petitioners.

.

Mr. Vinod Thakur, Addl. A.G., with Mr. Rajat Chauhan, Law Officer, for respondents/State.

List on 27.04.2022.

(Tarlok Singh Chauhan) Judge March 23, 2022 (sanjeev) ::: Downloaded on - 23/03/2022 20:15:04 :::CIS