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Madhya Pradesh High Court

Tejbahadur vs The State Of Madhya Pradesh on 10 August, 2018

1 CRA-4765-2017 The High Court Of Madhya Pradesh CRA-4765-2017 (TEJBAHADUR Vs THE STATE OF MADHYA PRADESH) 8 Jabalpur, Dated : 10-08-2018 Parties through their counsel. As prayed by counsel for the appellant, list the appeal under the same head after a week.

(J. P. GUPTA) JUDGE HS Digitally signed by HEMANT SARAF Date: 10/08/2018 17:17:13