Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3B] [Entire Act] State of Jammu-Kashmir - Subsection Section 3B(b) in The Egress and Internal Movement (Control) Ordinance, 2005 (b)harbours or conceals such offender with the intention of screening him from legal punishment; or
