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Bombay High Court

Dev Engineers vs The State Of Maharashtra on 14 March, 2023

Author: R. N. Laddha

Bench: G.S.Kulkarni, R. N. Laddha

                            Digitally signed
                            by CHITRA
                   CHITRA   SANJAY
                   SANJAY   SONAWANE
                   SONAWANE Date:
                            2023.03.14
                            19:29:34 +0530

Chitra Sonawane.
                                               1
                                                                      WP-782-2023.doc


     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
           ORDINARY ORIGINAL CIVIL JURISDICTION
                   WRIT PETITION NO.782 OF 2023
M/s Dev Engineers                                  ...   Petitioner.

     Versus
The State of Maharashtra & Ors.                    ...   Respondents.

                            .....
Mr Amarendra Mishra, Advocate for the Petitioner.
                            .....

                                    CORAM: G.S.KULKARNI &
                                           R. N. LADDHA, JJ.
                                    DATE           : 14 MARCH, 2023.

P.C. :-

Not on board. Upon mentioning, taken on board.

2. Issue notice to the respondents, returnable on 28th March 2023.

3. Permission to the learned Advocate for the Petitioner to serve the Respondents by private service by all permissible modes and place on record affidavit of service.

4. In the meantime, reply affidavit of the respondents, be placed on record, if they so desire.

[R. N. LADDHA, J.] [G. S. KULKARNI, J.]