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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(xix) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xix)"special educator" shall have the same meaning as assigned to it in the Protection of Children from Sexual Offences Rules, 2012;