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Allahabad High Court

Ramanand Sharma vs State Of U.P. on 8 July, 2010

Author: Ashok Kumar Roopanwal

Bench: Ashok Kumar Roopanwal

Court No. - 40
Case :- FIRST APPEAL DEFECTIVE No. - 497 of 1992

Petitioner :- Ramanand Sharma
Respondent :- State Of U.P.
Petitioner Counsel :- Ravi Kant

Hon'ble Satva Poot Mehrotra.J.

Hon'ble Ashok Kumar Roopanwal,J. In View of the Office Report dated 7.1.2010, the case is directed to be listed under Chapter XII, Rule 4 of the Rules of the Court on 2.8.2010. Order Date :- 8.7.2010 safi