Allahabad High Court
Ramanand Sharma vs State Of U.P. on 8 July, 2010
Author: Ashok Kumar Roopanwal
Bench: Ashok Kumar Roopanwal
Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 497 of 1992 Petitioner :- Ramanand Sharma Respondent :- State Of U.P. Petitioner Counsel :- Ravi Kant Hon'ble Satva Poot Mehrotra.J.
Hon'ble Ashok Kumar Roopanwal,J. In View of the Office Report dated 7.1.2010, the case is directed to be listed under Chapter XII, Rule 4 of the Rules of the Court on 2.8.2010. Order Date :- 8.7.2010 safi