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[Cites 0, Cited by 0] [Section 16(6)] [Section 16] [Entire Act]

State of Goa - Subsection

Section 16(6)(c) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975

(c)Where a person entitled to the purchase price or the value of the encumbrance, maintenance or alimony dies before it is paid to him it shall be paid to his legal representatives.