Jammu & Kashmir High Court - Srinagar Bench
Ghulam Mohi Ud Din Wani vs Mohammad Yousuf Ganie And Others on 20 September, 2019
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S.no. 97 HIGH COURT OF JAMMU AND KASHMIR
Supplementary
AT SRINAGAR
...
CM(M) no.29/2019
CM no.5207/2019
Ghulam Mohi ud din Wani ....... Petitioner(s)
Through: None
Versus
Mohammad Yousuf Ganie and others ......Respondent(s)
CORAM: HON'BLE MR JUSTICE SANJEEV KUMAR, JUDGE
ORDER
20.09.2019 Await appearance of petitioner. In the interests of justice, adjourned. List on 23rd September 2019.
(Sanjeev Kumar) Judge Srinagar 20.09.2019 Ajaz Ahmad, PS AJAZ AHMAD 2019.09.23 17.40 I attest to the accuracy and integrity of this document