Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Odisha - Subsection Section 78(xiv) in The Orissa Motor Vehicles Rules, 1993 (xiv)in the case of a stage carriage, not cause or allow any thing to be placed in such a manner as to obstruct the entry or exit of passengers;
