Rajasthan High Court - Jodhpur
Maharaja Ganga Singhji Trust vs M/S. Golden Triangle Fort And Palaces ... on 25 May, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 2649/2020
Maharaja Ganga Singhji Trust
----Petitioner
Versus
M/s. Golden Triangle Fort And Palaces Pvt. Limited,
----Respondent
For Petitioner(s) : Mr. D.D. Chitlangi
For Respondent(s) : Mr. S.s. Rathore
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 25/05/2022 The case comes up on an application (01/20) for bringing the legal representatives of respondent No.3 Maharani Padma Kumarji on record.
The application is not opposed by learned counsel appearing for the respondent.
For the reasons mentioned in the application, the same is allowed. The legal representatives of respondent No.3 Maharani Padma Kumarji are ordered to be brought on record. The amended cause title already filed is taken on record.
Office is directed to place it appropriately. The application for preponement (01/22) is allowed. List the matter on 06/07/2022, as prayed.
(VINIT KUMAR MATHUR),J 68-SanjayS/-
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