Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 251] [Entire Act] State of Jharkhand - Subsection Section 251(e) in Bihar Education Code, 1961 (e)The Boy Scouts and Girl Guides movement about which instructions have been issued from time to time by the State Government needs to be given encouragement in every school, and Its organisation should form an important part of the programme.