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Madras High Court

K.Vinayagam vs The Assistant Executive Engineer on 22 July, 2022

Bench: Munishwar Nath Bhandari, D.Bharatha Chakravarthy

                                                                                  W.A.No.1646 of 2022

                                     IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                      DATED: 22.07.2022

                                                              CORAM :

                        THE HON'BLE MR.MUNISHWAR NATH BHANDARI, CHIEF JUSTICE
                                                               AND
                                  THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY
                                                      W.A.No.1646 of 2022
                                                and C.M.P.No.11177 of 2022


                     K.Vinayagam                                                  ... Appellant

                                                                vs

                     1. The Assistant Executive Engineer,
                        Operation and Maintenance,
                        Tamil Nadu Electricity Board,
                        Panapakkam, Vellore District 631 052.

                     2. The Junior Engineer,
                        Operation and Maintenance,
                        Tamil Nadu Electricity Board,
                        Panapakkam, Vellore District.

                     3. D.Sampath                                                 ... Respondents

                     Prayer: Appeal filed under Clause 15 of the Letters Patent Act against
                     the order dated 03.12.2021 in WP No.27421 of 2018 on the file of this
                     Court.

                                  For the Appellant       :      Mr.A.Gouthaman

                                  For the Respondent      :      Mr.L.Jaivenkatesh
                                                                 for RR 1 and 2

                                                              *****

                     ___________
                     Page 1 of 3
https://www.mhc.tn.gov.in/judis
                                                                              W.A.No.1646 of 2022



                                                        JUDGMENT

(Judgment of the Court was delivered by the Hon'ble Chief Justice) Learned counsel for the appellant prays for withdrawal of the writ appeal. An endorsement is also made to that effect.

In view of the above, the writ appeal is dismissed as withdrawn. No costs. Consequently, C.M.P.No.11177 of 2022 is also dismissed.

(M.N.B., CJ.) (D.B.C., J.) 22.07.2022 Index : Yes/No sra To

1. The Assistant Executive Engineer, Operation and Maintenance, Tamil Nadu Electricity Board, Panapakkam, Vellore District 631 052.

2. The Junior Engineer, Operation and Maintenance, Tamil Nadu Electricity Board, Panapakkam, Vellore District.

___________ Page 2 of 3 https://www.mhc.tn.gov.in/judis W.A.No.1646 of 2022 M.N.Bhandari, CJ.

and D.Bharatha Chakravarthy, J.

(sra) W.A.No.1646 of 2022 22.07.2022 ___________ Page 3 of 3 https://www.mhc.tn.gov.in/judis