Madras High Court
K.Vinayagam vs The Assistant Executive Engineer on 22 July, 2022
Bench: Munishwar Nath Bhandari, D.Bharatha Chakravarthy
W.A.No.1646 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 22.07.2022
CORAM :
THE HON'BLE MR.MUNISHWAR NATH BHANDARI, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY
W.A.No.1646 of 2022
and C.M.P.No.11177 of 2022
K.Vinayagam ... Appellant
vs
1. The Assistant Executive Engineer,
Operation and Maintenance,
Tamil Nadu Electricity Board,
Panapakkam, Vellore District 631 052.
2. The Junior Engineer,
Operation and Maintenance,
Tamil Nadu Electricity Board,
Panapakkam, Vellore District.
3. D.Sampath ... Respondents
Prayer: Appeal filed under Clause 15 of the Letters Patent Act against
the order dated 03.12.2021 in WP No.27421 of 2018 on the file of this
Court.
For the Appellant : Mr.A.Gouthaman
For the Respondent : Mr.L.Jaivenkatesh
for RR 1 and 2
*****
___________
Page 1 of 3
https://www.mhc.tn.gov.in/judis
W.A.No.1646 of 2022
JUDGMENT
(Judgment of the Court was delivered by the Hon'ble Chief Justice) Learned counsel for the appellant prays for withdrawal of the writ appeal. An endorsement is also made to that effect.
In view of the above, the writ appeal is dismissed as withdrawn. No costs. Consequently, C.M.P.No.11177 of 2022 is also dismissed.
(M.N.B., CJ.) (D.B.C., J.) 22.07.2022 Index : Yes/No sra To
1. The Assistant Executive Engineer, Operation and Maintenance, Tamil Nadu Electricity Board, Panapakkam, Vellore District 631 052.
2. The Junior Engineer, Operation and Maintenance, Tamil Nadu Electricity Board, Panapakkam, Vellore District.
___________ Page 2 of 3 https://www.mhc.tn.gov.in/judis W.A.No.1646 of 2022 M.N.Bhandari, CJ.
and D.Bharatha Chakravarthy, J.
(sra) W.A.No.1646 of 2022 22.07.2022 ___________ Page 3 of 3 https://www.mhc.tn.gov.in/judis