Patna High Court - Orders
Manti Kumari vs The State Of Bihar & Ors on 6 January, 2015
Author: Rakesh Kumar
Bench: Rakesh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.454 of 2013
In
Civil Writ Jurisdiction Case No. 11494 of 2012
======================================================
Bachchu Yadav And Ors.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.489 of 2013
IN
Civil Writ Jurisdiction Case No. 10819 of 2012
======================================================
Byas Dwivedi & Ors.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.5421 of 2013
IN
Civil Writ Jurisdiction Case No. 13219 of 2012
======================================================
Renu Kumari @ Renu Devi & Ors.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4778 of 2013
IN
Civil Writ Jurisdiction Case No. 9059 of 2012
======================================================
Anil Kumar Mishra & Ors.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.5017 of 2013
IN
Civil Writ Jurisdiction Case No. 5732 of 2012
======================================================
Kailash Prasad Yadav
.... .... Petitioner/s
Versus
Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015
Pago/
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.5169 of 2013
IN
Civil Writ Jurisdiction Case No. 7024 of 2012
======================================================
Brahmdeo Thakur
.... .... Petitioner/s
Versus
Mr. Amarjeet Sinha & Ors.
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.5316 of 2013
IN
Civil Writ Jurisdiction Case No. 7531 of 2012
======================================================
Manti Kumari
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.805 of 2013
IN
Civil Writ Jurisdiction Case No. 9622 of 2012
======================================================
Shyam Kishore Singh & Ors.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4018 of 2013
IN
Civil Writ Jurisdiction Case No. 12652 of 2012
======================================================
Kiran Kumari
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4054 of 2013
IN
Civil Writ Jurisdiction Case No. 8785 of 2012
======================================================
Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015
Pago/
Hare Ram Sharma & Ors.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4187 of 2013
IN
Civil Writ Jurisdiction Case No. 12605 of 2012
======================================================
Ranju Kumari
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4182 of 2013
IN
Civil Writ Jurisdiction Case No. 13865 of 2012
======================================================
Madhuri Kumari @ Madhuri Devi
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4181 of 2013
IN
Civil Writ Jurisdiction Case No. 11003 of 2012
======================================================
Pratibha Rani
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.6386 of 2012
======================================================
Rekha Kumari
.... .... Petitioner/s
Versus
State of Bihar & Anr
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4117 of 2013
IN
Civil Writ Jurisdiction Case No. 4835 of 2012
Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015
Pago/
======================================================
Surendra Kumar Singh
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4118 of 2013
IN
Civil Writ Jurisdiction Case No. 4745 of 2012
======================================================
Sati Kumari
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4119 of 2013
IN
Civil Writ Jurisdiction Case No. 2397 of 2012
======================================================
Usha Devi
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.6481 of 2013
======================================================
Banaras Ray
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4359 of 2013
IN
Civil Writ Jurisdiction Case No. 6917 of 2012
======================================================
Chandrakala Kumari
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4677 of 2013
IN
Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015
Pago/
Civil Writ Jurisdiction Case No. 11749 of 2012
======================================================
Sangeeta Kumari
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4676 of 2013
IN
Civil Writ Jurisdiction Case No. 11935 of 2012
======================================================
Yogendra Kumar Das
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4085 of 2013
IN
Civil Writ Jurisdiction Case No. 9631 of 2012
======================================================
Bhabesh Kumar & Ors.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4319 of 2013
IN
Civil Writ Jurisdiction Case No. 10766 of 2012
======================================================
Rajendra Ojha & Ors.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4433 of 2013
IN
Civil Writ Jurisdiction Case No. 11875 of 2012
======================================================
Upendra Kumar Mandal & Ors.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015
Pago/
with
Miscellaneous Jurisdiction Case No.647 of 2013
IN
Civil Writ Jurisdiction Case No. 10957 of 2012
======================================================
Girishdeo Mishra & Ors.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4120 of 2013
IN
Civil Writ Jurisdiction Case No. 5254 of 2012
======================================================
Abha Kumari
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.6174 of 2013
IN
Civil Writ Jurisdiction Case No. 9392 of 2012
======================================================
Baby Kumari & Ors.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.4276 of 2013
IN
Civil Writ Jurisdiction Case No. 9877 of 2012
======================================================
Jitendra Tiwary & Ors.
.... .... Petitioner/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
======================================================
with
Miscellaneous Jurisdiction Case No.76 of 2013
IN
Civil Writ Jurisdiction Case No. 10957 of 2012
======================================================
Suresh Singh & Ors.
.... .... Petitioner/s
Versus
Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015
Pago/
The State of Bihar & Ors
.... .... Respondent/s
======================================================
Appearance :
(In MJC No.454 of 2013)
For the Petitioner/s : Mr. Subhash Kumar
For the Respondent/s : Mr. Nirbhay K.Singh Gp26
(In MJC No.489 of 2013)
For the Petitioner/s : Mr. Subhash Kumar
For the Respondent/s : Mr. Rakesh Kr Samrendra Sc21
(In MJC No.5421 of 2013)
For the Petitioner/s : Mr. Umesh Kumar Mishra
For the Respondent/s : Mr. Radhika Raman
(In MJC No.4778 of 2013)
For the Petitioner/s : Mr. Ashok Kumar Mishra
For the Respondent/s : Mr. Sanjay Kr No.2
(In MJC No.5017 of 2013)
For the Petitioner/s : Mr. Kripa Nand Jha
For the Respondent/s : Mr. Madhuresh Prasad
(In MJC No.5169 of 2013)
For the Petitioner/s : Mr. Kumar Vishoka Nand
For the Respondent/s : Mr. Avnish Nandan Sinha
(In MJC No.5316 of 2013)
For the Petitioner/s : Mr. Shiv Prasad Gupta
For the Respondent/s : Mr. Parth Sharthi
(In MJC No.805 of 2013)
For the Petitioner/s : Mr.
For the Respondent/s : Mr.
(In MJC No.4018 of 2013)
For the Petitioner/s : Mr. Mukesh Kumar No-1
For the Respondent/s : Mr. Prasoon Sinha
(In MJC No.4054 of 2013)
For the Petitioner/s : Mr. Subhash Kumar
For the Respondent/s : Mr. Tej Bahadur Singh
(In MJC No.4187 of 2013)
For the Petitioner/s : Mr. Dhananjay Kumar Gupta
For the Respondent/s : Mr. Kundan Bhadur Singh
(In MJC No.4182 of 2013)
For the Petitioner/s : Mr. Dhananjay Kumar Gupta
For the Respondent/s : Mr. Prahlad Kr. Bhagat
(In MJC No.4181 of 2013)
For the Petitioner/s : Mr. Dhananjay Kumar Gupta
For the Respondent/s : Mr. Girija Shankar Pd
(In MJC No.6386 of 2012)
For the Petitioner/s : Mr.
For the Respondent/s : Mr.
(In MJC No.4117 of 2013)
For the Petitioner/s : Mr. Rajeev Ranjan No.Ii
For the Respondent/s : Mr. A.Ujjwal
(In MJC No.4118 of 2013)
For the Petitioner/s : Mr. Rajeev Ranjan No.Ii
For the Respondent/s : Mr. Awdhesh Kumar Pandey
Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015
Pago/
(In MJC No.4119 of 2013)
For the Petitioner/s : Mr. Rajeev Ranjan No.Ii
For the Respondent/s : Mr. Nirbhay K.Singh
(In MJC No.6481 of 2013)
For the Petitioner/s : Mr. Ashok Kumar Mishra
For the Respondent/s : Mr.
(In MJC No.4359 of 2013)
For the Petitioner/s : Mr. Bankey Bihari Singh
For the Respondent/s : Mr. Radhika Raman
(In MJC No.4677 of 2013)
For the Petitioner/s : Mr. Alok Kumar Singh
For the Respondent/s : Mr. G.K. Agrwal
(In MJC No.4676 of 2013)
For the Petitioner/s : Mr. Alok Kumar Singh
For the Respondent/s : Mr. Rakesh Kr Samrendra
(In MJC No.4085 of 2013)
For the Petitioner/s : Mr. Subhash Kumar
For the Respondent/s : Mr. Rajiv Kumar Singh
(In MJC No.4319 of 2013)
For the Petitioner/s : Mr. Subhash Kumar
For the Respondent/s : Mr. Kundan Bhadur Singh
(In MJC No.4433 of 2013)
For the Petitioner/s : Mr. Subhash Kumar
For the Respondent/s : Mr. Neelu Agrwal
(In MJC No.647 of 2013)
For the Petitioner/s : Mr. Subhash Kumar
For the Respondent/s : Mr. Shashi Bhushan Kr. Sc7
(In MJC No.4120 of 2013)
For the Petitioner/s : Mr. Rajeev Ranjan No.Ii
For the Respondent/s : Mr. Sunil Kr. Mandal
(In MJC No.6174 of 2013)
For the Petitioner/s : Mr. Subhash Kumar
For the Respondent/s : Mr. Anil Kr Uapdhyay
(In MJC No.4276 of 2013)
For the Petitioner/s : Mr. Subhash Kumar
For the Respondent/s : Mr. V.M.K Sinha
(In MJC No.76 of 2013)
For the Petitioner/s : Mr.
For the Respondent/s : Mr.
======================================================
CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR
ORAL ORDER
9 06-01-2015In presence of learned State Counsel, a prayer is being made on behalf of petitioners to adjourn the case.
Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015Pago/ List all the aforesaid cases on day after tomorrow i.e. 8th January, 2015.
(Rakesh Kumar, J) Praful/-
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