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Patna High Court - Orders

Manti Kumari vs The State Of Bihar & Ors on 6 January, 2015

Author: Rakesh Kumar

Bench: Rakesh Kumar

   IN THE HIGH COURT OF JUDICATURE AT PATNA
             Miscellaneous Jurisdiction Case No.454 of 2013
                                    In
              Civil Writ Jurisdiction Case No. 11494 of 2012
======================================================
Bachchu Yadav And Ors.
                                                     .... .... Petitioner/s
                                  Versus
The State of Bihar & Ors
                                                    .... .... Respondent/s
======================================================
                                   with
             Miscellaneous Jurisdiction Case No.489 of 2013
                                    IN
              Civil Writ Jurisdiction Case No. 10819 of 2012
======================================================
Byas Dwivedi & Ors.
                                                     .... .... Petitioner/s
                                  Versus
The State of Bihar & Ors
                                                    .... .... Respondent/s
======================================================
                                   with
            Miscellaneous Jurisdiction Case No.5421 of 2013
                                    IN
              Civil Writ Jurisdiction Case No. 13219 of 2012
======================================================
Renu Kumari @ Renu Devi & Ors.
                                                     .... .... Petitioner/s
                                  Versus
The State of Bihar & Ors
                                                    .... .... Respondent/s
======================================================
                                   with
            Miscellaneous Jurisdiction Case No.4778 of 2013
                                    IN
              Civil Writ Jurisdiction Case No. 9059 of 2012
======================================================
Anil Kumar Mishra & Ors.
                                                     .... .... Petitioner/s
                                  Versus
The State of Bihar & Ors
                                                    .... .... Respondent/s
======================================================
                                   with
            Miscellaneous Jurisdiction Case No.5017 of 2013
                                    IN
              Civil Writ Jurisdiction Case No. 5732 of 2012
======================================================
Kailash Prasad Yadav
                                                     .... .... Petitioner/s
                                  Versus
 Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015

                                         Pago/




             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.5169 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 7024 of 2012
             ======================================================
             Brahmdeo Thakur
                                                                  .... .... Petitioner/s
                                               Versus
             Mr. Amarjeet Sinha & Ors.
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.5316 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 7531 of 2012
             ======================================================
             Manti Kumari
                                                                  .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                          Miscellaneous Jurisdiction Case No.805 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 9622 of 2012
             ======================================================
             Shyam Kishore Singh & Ors.
                                                                  .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.4018 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 12652 of 2012
             ======================================================
             Kiran Kumari
                                                                  .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.4054 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 8785 of 2012
             ======================================================
 Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015

                                         Pago/




             Hare Ram Sharma & Ors.
                                                                    .... ....   Petitioner/s
                                                   Versus
             The State of Bihar & Ors
                                                                  .... .... Respondent/s
             ======================================================
                                                 with
                         Miscellaneous Jurisdiction Case No.4187 of 2013
                                                  IN
                           Civil Writ Jurisdiction Case No. 12605 of 2012
             ======================================================
             Ranju Kumari
                                                                   .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                  .... .... Respondent/s
             ======================================================
                                                 with
                         Miscellaneous Jurisdiction Case No.4182 of 2013
                                                  IN
                           Civil Writ Jurisdiction Case No. 13865 of 2012
             ======================================================
             Madhuri Kumari @ Madhuri Devi
                                                                   .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                  .... .... Respondent/s
             ======================================================
                                                 with
                         Miscellaneous Jurisdiction Case No.4181 of 2013
                                                  IN
                           Civil Writ Jurisdiction Case No. 11003 of 2012
             ======================================================
             Pratibha Rani
                                                                   .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                  .... .... Respondent/s
             ======================================================
                                                 with
                         Miscellaneous Jurisdiction Case No.6386 of 2012
             ======================================================
             Rekha Kumari
                                                                   .... .... Petitioner/s
                                               Versus
             State of Bihar & Anr
                                                                  .... .... Respondent/s
             ======================================================
                                                 with
                         Miscellaneous Jurisdiction Case No.4117 of 2013
                                                  IN
                            Civil Writ Jurisdiction Case No. 4835 of 2012
 Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015

                                         Pago/




             ======================================================
             Surendra Kumar Singh
                                                                  .... .... Petitioner/s
                                              Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.4118 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 4745 of 2012
             ======================================================
             Sati Kumari
                                                                  .... .... Petitioner/s
                                              Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.4119 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 2397 of 2012
             ======================================================
             Usha Devi
                                                                  .... .... Petitioner/s
                                              Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.6481 of 2013
             ======================================================
             Banaras Ray
                                                                  .... .... Petitioner/s
                                              Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.4359 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 6917 of 2012
             ======================================================
             Chandrakala Kumari
                                                                  .... .... Petitioner/s
                                              Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.4677 of 2013
                                                 IN
 Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015

                                         Pago/




                           Civil Writ Jurisdiction Case No. 11749 of 2012
             ======================================================
             Sangeeta Kumari
                                                                  .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.4676 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 11935 of 2012
             ======================================================
             Yogendra Kumar Das
                                                                  .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.4085 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 9631 of 2012
             ======================================================
             Bhabesh Kumar & Ors.
                                                                  .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.4319 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 10766 of 2012
             ======================================================
             Rajendra Ojha & Ors.
                                                                  .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.4433 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 11875 of 2012
             ======================================================
             Upendra Kumar Mandal & Ors.
                                                                  .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
 Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015

                                         Pago/




                                                with
                          Miscellaneous Jurisdiction Case No.647 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 10957 of 2012
             ======================================================
             Girishdeo Mishra & Ors.
                                                                  .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.4120 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 5254 of 2012
             ======================================================
             Abha Kumari
                                                                  .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.6174 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 9392 of 2012
             ======================================================
             Baby Kumari & Ors.
                                                                  .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.4276 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 9877 of 2012
             ======================================================
             Jitendra Tiwary & Ors.
                                                                  .... .... Petitioner/s
                                               Versus
             The State of Bihar & Ors
                                                                 .... .... Respondent/s
             ======================================================
                                                with
                          Miscellaneous Jurisdiction Case No.76 of 2013
                                                 IN
                           Civil Writ Jurisdiction Case No. 10957 of 2012
             ======================================================
             Suresh Singh & Ors.
                                                                  .... .... Petitioner/s
                                               Versus
 Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015

                                         Pago/




             The State of Bihar & Ors
                                                               .... .... Respondent/s
             ======================================================
             Appearance :
             (In MJC No.454 of 2013)
             For the Petitioner/s  :   Mr. Subhash Kumar
             For the Respondent/s    : Mr. Nirbhay K.Singh Gp26
             (In MJC No.489 of 2013)
             For the Petitioner/s  :   Mr. Subhash Kumar
             For the Respondent/s    : Mr. Rakesh Kr Samrendra Sc21
             (In MJC No.5421 of 2013)
             For the Petitioner/s  :   Mr. Umesh Kumar Mishra
             For the Respondent/s    : Mr. Radhika Raman
             (In MJC No.4778 of 2013)
             For the Petitioner/s  :   Mr. Ashok Kumar Mishra
             For the Respondent/s    : Mr. Sanjay Kr No.2
             (In MJC No.5017 of 2013)
             For the Petitioner/s  :   Mr. Kripa Nand Jha
             For the Respondent/s    : Mr. Madhuresh Prasad
             (In MJC No.5169 of 2013)
             For the Petitioner/s  :   Mr. Kumar Vishoka Nand
             For the Respondent/s    : Mr. Avnish Nandan Sinha
             (In MJC No.5316 of 2013)
             For the Petitioner/s  :   Mr. Shiv Prasad Gupta
             For the Respondent/s    : Mr. Parth Sharthi
             (In MJC No.805 of 2013)
             For the Petitioner/s  :   Mr.
             For the Respondent/s    : Mr.
             (In MJC No.4018 of 2013)
             For the Petitioner/s  :   Mr. Mukesh Kumar No-1
             For the Respondent/s    : Mr. Prasoon Sinha
             (In MJC No.4054 of 2013)
             For the Petitioner/s  :   Mr. Subhash Kumar
             For the Respondent/s    : Mr. Tej Bahadur Singh
             (In MJC No.4187 of 2013)
             For the Petitioner/s  :   Mr. Dhananjay Kumar Gupta
             For the Respondent/s    : Mr. Kundan Bhadur Singh
             (In MJC No.4182 of 2013)
             For the Petitioner/s  :   Mr. Dhananjay Kumar Gupta
             For the Respondent/s    : Mr. Prahlad Kr. Bhagat
             (In MJC No.4181 of 2013)
             For the Petitioner/s  :   Mr. Dhananjay Kumar Gupta
             For the Respondent/s    : Mr. Girija Shankar Pd
             (In MJC No.6386 of 2012)
             For the Petitioner/s  :   Mr.
             For the Respondent/s    : Mr.
             (In MJC No.4117 of 2013)
             For the Petitioner/s  :   Mr. Rajeev Ranjan No.Ii
             For the Respondent/s    : Mr. A.Ujjwal
             (In MJC No.4118 of 2013)
             For the Petitioner/s  :   Mr. Rajeev Ranjan No.Ii
             For the Respondent/s    : Mr. Awdhesh Kumar Pandey
       Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015

                                               Pago/




                   (In MJC No.4119 of 2013)
                   For the Petitioner/s   :        Mr. Rajeev Ranjan No.Ii
                   For the Respondent/s     :      Mr. Nirbhay K.Singh
                   (In MJC No.6481 of 2013)
                   For the Petitioner/s   :        Mr. Ashok Kumar Mishra
                   For the Respondent/s     :      Mr.
                   (In MJC No.4359 of 2013)
                   For the Petitioner/s   :        Mr. Bankey Bihari Singh
                   For the Respondent/s     :      Mr. Radhika Raman
                   (In MJC No.4677 of 2013)
                   For the Petitioner/s   :        Mr. Alok Kumar Singh
                   For the Respondent/s     :      Mr. G.K. Agrwal
                   (In MJC No.4676 of 2013)
                   For the Petitioner/s   :        Mr. Alok Kumar Singh
                   For the Respondent/s     :      Mr. Rakesh Kr Samrendra
                   (In MJC No.4085 of 2013)
                   For the Petitioner/s   :        Mr. Subhash Kumar
                   For the Respondent/s     :      Mr. Rajiv Kumar Singh
                   (In MJC No.4319 of 2013)
                   For the Petitioner/s   :        Mr. Subhash Kumar
                   For the Respondent/s     :      Mr. Kundan Bhadur Singh
                   (In MJC No.4433 of 2013)
                   For the Petitioner/s   :        Mr. Subhash Kumar
                   For the Respondent/s     :      Mr. Neelu Agrwal
                   (In MJC No.647 of 2013)
                   For the Petitioner/s   :        Mr. Subhash Kumar
                   For the Respondent/s     :      Mr. Shashi Bhushan Kr. Sc7
                   (In MJC No.4120 of 2013)
                   For the Petitioner/s   :        Mr. Rajeev Ranjan No.Ii
                   For the Respondent/s     :      Mr. Sunil Kr. Mandal
                   (In MJC No.6174 of 2013)
                   For the Petitioner/s   :        Mr. Subhash Kumar
                   For the Respondent/s     :      Mr. Anil Kr Uapdhyay
                   (In MJC No.4276 of 2013)
                   For the Petitioner/s   :        Mr. Subhash Kumar
                   For the Respondent/s     :      Mr. V.M.K Sinha
                   (In MJC No.76 of 2013)
                   For the Petitioner/s   :        Mr.
                   For the Respondent/s     :      Mr.

                   ======================================================

                   CORAM: HONOURABLE MR. JUSTICE RAKESH KUMAR

                   ORAL ORDER

9   06-01-2015

In presence of learned State Counsel, a prayer is being made on behalf of petitioners to adjourn the case.

Patna High Court MJC No.454 of 2013 (9) dt.06-01-2015

Pago/ List all the aforesaid cases on day after tomorrow i.e. 8th January, 2015.

(Rakesh Kumar, J) Praful/-

U