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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3) in Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017

(3)It shall come into force on such date as the Government may, by notification, appoint and different dates may be appointed for different provisions of this Act:Provided that the Government may, by notification, exclude any area or units or class of buildings from the operation of this Act or any provision thereof.