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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(2) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(2)Children below the age of 7 years may be allowed to stay in a Home and Shelter along with their parents provided no other arrangement is possible. Children above the age of 7 years may be sent to orphanages or elsewhere.