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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2)(e) in Rajasthan State Legal Services Authority Regulations, 1999

(e)take appropriate measures for spreading Legal Literacy and Legal Awareness amongst the people in particular, to educate the weaker sections of the society about their rights, benefits and privileges guaranteed by the Constitution and by social welfare legislations and other enactments as well as administrative programmes and measures etc;