Supreme Court - Daily Orders
Achyut Kumar Sharma vs J.V.G. Finance Ltd. on 10 November, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.12 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.16054/2017
(Arising out of impugned final judgment and order dated 13-07-2016
in CA No. 4/2014 passed by the High Court of Delhi at New Delhi)
ACHYUT KUMAR SHARMA Petitioner(s)
VERSUS
J.V.G. FINANCE LTD. & ORS. Respondent(s)
Date : 10-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Abhay Kumar, AOR
Mr. Vineet Kr. Singh, Adv.
Mr. Saurabh Mishra, Adv.
Mr. Himanshu, Adv.
For Respondent(s) Mr. Imtiaz Ahmed, Adv.
Mrs. Naghma Imtiaz, Adv.
Mr. Ahmed Sargham, Adv.
Ms. Amra Moosavi, Adv.
for M/s. Equity Lex Associates
Mr. Sajid Imam Naqvi, Adv.
Mr. S.A. Khan, Adv.
Mr. Aftab Ali Khan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave of this Court to withdraw the special leave petition.
The special leave petition is dismissed as Signature Not Verified withdrawn.
Digitally signed by CHETAN KUMAR Date: 2017.11.11 13:06:09 IST Reason:(Chetan Kumar) (H.S. Parasher) Court Master Assistant Registrar