Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 213] [Entire Act] State of Bihar - Subsection Section 213(1) in The Bihar Municipal Act, 2007 (1)The Empowered Standing Committee may grant licence to any person possessing such technical qualification as may be determined by Regulations to act as a licensed plumber.
