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[Cites 0, Cited by 0] [Section 72B(4)] [Section 72B] [Entire Act]

State of Kerala - Subsection

Section 72B(4)(b) in Kerala Land Reforms Act, 1963

(b)the name and address of the landowner and intermediaries and also of every other person interested in the land and the nature of their interest so far as they arc known to him;