Calcutta High Court (Appellete Side)
Parayan Sarkar vs The State Of West Bengal & Ors on 13 March, 2023
Author: Biswajit Basu
Bench: Biswajit Basu
13.03.2023
(D/L-28)
Ct.-18
(Susanta)
W.P.A. 6903 of 2022
Parayan Sarkar
-Vs-
The State of West Bengal & Ors.
Mr. Barun Chatterjee,
Mr. Abhik Sarkar,
.... For the Petitioner.
Mr. Santanu Kumar Mitra,
Mr. Amrtya Pal,
.... For the W.B.C.H.S.E.
Mr. Mohan Kumar Sanyal,
.... For the Respondent No. 3.
Mr. S. K. Baid, .... For the Respondent No.5.
Mr. Dwijadas Chakraborty, .... For the Respondent No. 6.
Affidavit-in-opposition filed on behalf of the respondent no. 4 be kept with the record.
The affidavit-in-opposition of the respondent no.3 though has not yet been filed but the petitioner files affidavits-in-reply to the affidavit-in-opposition of the respondent nos. 3, 4 & 5, let those affidavits be kept with the record.
The matter be listed on March 22, 2023.
(Biswajit Basu, J.)