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Madras High Court

Smt Steels vs Assistant Commissioner (St) on 23 June, 2023

Author: Anita Sumanth

Bench: Anita Sumanth

                                                                W.P.Nos.18733 & 18735 of 2023



                       IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                          Dated: 23.06.2023

                                               CORAM

                         THE HONOURABLE DR. JUSTICE ANITA SUMANTH

                                  W.P.Nos.18733 & 18735 of 2023
                           and WMP Nos.17981, 17982, 17983 & 17984 of 2023

                SMT Steels
                Rep. by its Proprietor
                G.Babuji
                New No.647, T.H Road
                Tondiarpet, Chennai-600081                    ... Petitioner in both WPs

                                                 Vs

                1.Assistant Commissioner (ST)
                  Tondiarpet Assessment Circle
                  Room No.218, Intergrated
                   Commercial Taxes Building
                  No.32, Elephant Gate Road
                  Chennai - 600 003

                2.Joint Commissioner (ST)
                  Systems
                  Block No.19, T.S.No.2
                  Govt. Estate, Guindy Taluk
                  Chennai - 600 035

                3.Superintendent
                  Tondiarpet, Range - III
                  Madhavaram,
                  Chennai - North Commissionerate
                  Newry Towers, No.2054, I Block
                  II Avenue, 12th Main Road,
                  Anna nagar, Chennai - 600 040         ... Respondents in both WPs
https://www.mhc.tn.gov.in/judis
                                                                 W.P.Nos.18733 & 18735 of 2023

           COMMON PRAYER: Writ Petitions filed under Article 226 of the
           Constitution of India praying to issue a Writ of Certiorarified
           Mandamus, to call for the impugned proceedings of the first
           respondent passed in GSTIN: 33AKGPB7646B1ZM/2020-21 and
           33AKGPB7646B1ZM/2021-22 dated 28.01.2023 and quash the same
           and further direct the first respondent to re-upload the adjudication
           proceedings with correct quantification of penalty amount under
           proper head in the GST Portal.

                         (In both WPs)
                         For Petitioner          : Mr.N.Murali

                                      COMMON ORDER

Learned counsel for the petitioner seeks permission to withdraw these Writ Petitions. He has also made an endorsement to that effect.

2. In light of endorsement made, these Writ Petitions are dismissed as withdrawn. Connected Miscellenous petitions are closed.

23.06.2023 Index : Yes / No Speaking/non-speaking Order Neutral citation:Yes/No sl To

1.Assistant Commissioner (ST) Tondiarpet Assessment Circle Room No.218, Intergrated Commercial Taxes Building No.32, Elephant Gate Road https://www.mhc.tn.gov.in/judis W.P.Nos.18733 & 18735 of 2023 Chennai - 600 003

2.Joint Commissioner (ST) Systems Block No.19, T.S.No.2 Govt. Estate, Guindy Taluk Chennai - 600 035

3.Superintendent Tondiarpet, Range - III Madhavaram, Chennai - North Commissionerate Newry Towers, No.2054, I Block II Avenue, 12th Main Road, Anna nagar, Chennai - 600 040 https://www.mhc.tn.gov.in/judis W.P.Nos.18733 & 18735 of 2023 Dr.ANITA SUMANTH,J.

Sl W.P.Nos.18733 & 18735 of 2023 and WMP Nos.17981, 17982, 17983 & 17984 of 2023 23.06.2023 https://www.mhc.tn.gov.in/judis