Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 235E in Kerala Panchayat Raj Act, 1994 235E. Prohibition of construction of doors, ground floor, windows and bars so as to open outwards. - Any door, gate, bar or ground floor, windows which opens outwards to any public road shall not be constructed or re-constructed.
