Bombay High Court
Magma Fincorp Ltd. Priviously Known As ... vs Pradeep Gopal Shetty And Anr on 4 October, 2019
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 3 OF 2012
Magma Fincorp Ltd. Priviously Known As ....Petitioner
Magma Shrachi Finance Ltd.
V/S
Pradeep Gopal Shetty And Anr. ....Respondent
CORAM : R. I. CHAGLA, J DATE : 4th October, 2019 P.C. :
Due to paucity of time the matter is adjourned to 18/10/2019 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 04/10/2019 ::: Downloaded on - 05/10/2019 03:25:52 :::