Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Chattisgarh - Subsection Section 3(6) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011 (6)Every candidate must abide by the rules and regulations of the University and the College and must deposit the prescribed fee.
