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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(1)(h) in Haryana Municipal (Sanitation and Public Health) Bye-laws, 1976

(h)the examination, unloading and disinfection, if necessary, at any place within the municipal area of any consignment of grain or other foodstuffs, cotton or clothing imported into the municipal area by road or rail;