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[Cites 0, Cited by 0] [Section 12(9)] [Section 12] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 12(9)(b) in Arunachal Pradesh Water Resources Regulatory Authority Act, 2006

(b)The Authority shall ensure that, the funds made available to a drought prone district are spent preferably in the areas, where irrigation facilities are less than the other areas of that district.