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Madhya Pradesh High Court

Ganeshram vs The State Of Madhya Pradesh on 6 December, 2017

THE HIGH COURT OF MADHYA PRADESH CRA-3136-2015 (GANESHRAM Vs THE STATE OF MADHYA PRADESH) 22 Jabalpur, Dated : 06-12-2017 None for the appellant. In the absence of learned counsel for the appellant the case is adjourned. List after four weeks. (RAJEEV KUMAR DUBEY) JUDGE Vivek