Madhya Pradesh High Court
Ganeshram vs The State Of Madhya Pradesh on 6 December, 2017
THE HIGH COURT OF MADHYA PRADESH CRA-3136-2015 (GANESHRAM Vs THE STATE OF MADHYA PRADESH) 22 Jabalpur, Dated : 06-12-2017 None for the appellant. In the absence of learned counsel for the appellant the case is adjourned. List after four weeks. (RAJEEV KUMAR DUBEY) JUDGE Vivek