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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(7) in The Service Tax Rules, 1994

(7)Every registered assessee, who ceases to provide the taxable service for which he is registered, shall surrender his registration certificate immediately [to the Superintendent of Central Excise] [Inserted by Notification No. 05/2006-ST, dated 01.03.2006.].