Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(3A)] [Section 18] [Entire Act] State of Kerala - Subsection Section 18(3A)(b) in Calicut University Act, 1975 (b)the college of which he is the principal or in which he is a teacher or a member of the non-teaching staff has been transferred to another University; or