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State of Uttar Pradesh - Section

Section 1 in THE ALLAHABAD HIGH COURT PRIVATE SECRETARIES (CONDITIONS OF SERVICE) (AMENDMENT) RULES, 2021

1. Short title and commencement

(1)These Rules may be called the Allahabad High Court Private Secretaries (Conditions of Service) (Amendment) Rules, 2021.
(2)These Rules shall come into force from the date of publication in the official Gazette.