Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 740 in Police Regulations, Bengal , 1943 740. Appointment of British Army reservists. - British Army reservists may be appointed on probation as Sergeants, if otherwise qualified. The special rules for their appointment and confirmation are given in Appendix XLIV.Unarmed PoliceSub-Inspectors
