Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17A(1)] [Section 17A] [Entire Act] State of Jammu-Kashmir - Subsection Section 17A(1)(d) in The Jammu and Kashmir General Sales Tax Act, 1962 (d)fails to obtain certificate of registration as required under sub-section (4) of section 6 or section 15-B of the Act; or