Bombay High Court
Parle Products Private Limited vs Parle Agro Pvt Ltd on 13 August, 2019
Author: K.R.Shriram
Bench: K.R.Shriram
1/1 COMIP10.07-
PRECIPE.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL I.P.SUIT NO.10 OF 2007
WITH
COMMERCIAL I.P.SUIT NO.27 OF 2009
Parle Products Pvt. Ltd. )....Plaintiff
V/s.
Parle Agro Pvt. Ltd. )....Defendant
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Mr.Aditya Chitale a/w Mr.Avinash Belge, N.Shrikhande and Shraddha Birwadkar i/by RKD Legal Services LLP for plaintiff. Mr.Hiren Kamod with Mr.Nishad nadkarni i/by M/s.Khaitan and Co.for defendant.
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CORAM: K.R.SHRIRAM,J DATE : 13.8.2019 P.C.:-
1. Mentioned. Not on board.
2. Time to complete recording evidence and submitting a report by Commissioner extended upto 15.9.2019.
(K.R.SHRIRAM,J) KJ ::: Uploaded on - 14/08/2019 ::: Downloaded on - 14/08/2019 23:21:38 :::