Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Parle Products Private Limited vs Parle Agro Pvt Ltd on 13 August, 2019

Author: K.R.Shriram

Bench: K.R.Shriram

                               1/1                         COMIP10.07-
PRECIPE.doc




      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
            ORDINARY ORIGINAL CIVIL JURISDICTION

                   COMMERCIAL I.P.SUIT NO.10 OF 2007
                                        WITH
                   COMMERCIAL I.P.SUIT NO.27 OF 2009


Parle Products Pvt. Ltd.                       )....Plaintiff
           V/s.
Parle Agro Pvt. Ltd.                           )....Defendant

                               ----

Mr.Aditya Chitale a/w Mr.Avinash Belge, N.Shrikhande and Shraddha Birwadkar i/by RKD Legal Services LLP for plaintiff. Mr.Hiren Kamod with Mr.Nishad nadkarni i/by M/s.Khaitan and Co.for defendant.

----

CORAM: K.R.SHRIRAM,J DATE : 13.8.2019 P.C.:-

1. Mentioned. Not on board.
2. Time to complete recording evidence and submitting a report by Commissioner extended upto 15.9.2019.

(K.R.SHRIRAM,J) KJ ::: Uploaded on - 14/08/2019 ::: Downloaded on - 14/08/2019 23:21:38 :::