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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Tamilnadu - Subsection

Section 41(iii) in Grant-in-Aid Code of the Tamil Nadu Educational Department

(iii)Where, consequent on the orders issued by the Government, from, time to time, grant is paid for the tuition fee foregone by the management of any institution in respect of any class of students and where the amount of tuition fee collected by the management from such students exceeds the amount of grant fixed by the Government, such amount of excess collection may, notwithstanding anything contained in this Code, be deducted from the grants due to the management under this Code.