Delhi High Court - Orders
Ntpc Limited vs Era Infra Engineering Limited on 18 May, 2026
$~50 to 52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 457/2023 & I.A. 22298/2023
NTPC LIMITED .....Petitioner
Through: Mr. Adarsh Tripathi, Mr. Vikram
Singh Baid and Mr. Ajitesh Garg,
Advs.
versus
ERA INFRA ENGINEERING LIMITED .....Respondent
Through: Mr. Manthan Dixit and Ms.
Suvangana Agarwal, Advs.
51
+ O.M.P. (COMM) 511/2025 & I.A. 30137/2025
NTPC LIMITED SIMHADRI .....Petitioner
Through: Mr. Adarsh Tripathi, Mr. Vikram
Singh Baid and Mr. Ajitesh Garg,
Advs.
versus
ERA INFRA ENGINEERING LTD. .....Respondent
Through: Mr. Manthan Dixit and Ms.
Suvangana Agarwal, Advs.
52
+ OMP (ENF.) (COMM.) 33/2025
ERA INFRA ENGINEERING PVT LTD .....Decree Holder
Through: Mr. Manthan Dixit and Ms.
Suvangana Agarwal, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/05/2026 at 21:07:54
NTPC LTD .....Judgement Debtor
Through: Mr. Adarsh Tripathi, Mr. Vikram
Singh Baid and Mr. Ajitesh Garg,
Advs.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 18.05.2026
1. Learned counsels for the parties contend that there is a chance of amicable settlement.
2. Put up on 28.09.2026.
AVNEESH JHINGAN, J MAY 18, 2026/Pa This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/05/2026 at 21:07:54