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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(8) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(8)In addition to the Card Deflection Test, the Commissioner may, at his discretion, require Stress Recorder Test to be carried out on any plate or open web girders of clear spans exceeding 30 metres.