Jammu & Kashmir High Court
Jugal Kishore Sharma vs Dheeraj Gupta Principal Secretary on 25 September, 2023
Author: Tashi Rabstan
Bench: Tashi Rabstan
Sr. No. 14
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CCP(D) No.62/2022
Jugal Kishore Sharma ....Petitioner(s)/Appellant(s)
Through :- Mr. Rahul Pant, Senior Advocate with
Mr. Dhruv Pant, Advocate.
V/s
Dheeraj Gupta Principal Secretary ....Respondent(s)
Housing and Urban Development
Department
Through :- Mr. S S Nanda, Sr. AAG.
Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE
ORDER
25.09.2023 At the request of Mr. S. S. Nanda, learned Sr. AAG, the case is adjourned to 26.09.2023 for compliance.
However, it is made clear that in the event the needful is not done in terms of order dated 18.09.2023 by tomorrow, the respondent no.1, Principal Secretary to Govt., Housing and Urban Development Department shall appear in person on 26.09.2023.
(Rajesh Sekhri) ) (Tashi Rabstan)
Judge Judge
Jammu:
25.09.2023
Raj Kumar