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Jammu & Kashmir High Court

Jugal Kishore Sharma vs Dheeraj Gupta Principal Secretary on 25 September, 2023

Author: Tashi Rabstan

Bench: Tashi Rabstan

                                                                Sr. No. 14

             HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                           AT JAMMU

                                                 CCP(D) No.62/2022


Jugal Kishore Sharma                                  ....Petitioner(s)/Appellant(s)
                  Through :- Mr. Rahul Pant, Senior Advocate with
                             Mr. Dhruv Pant, Advocate.
        V/s
Dheeraj Gupta Principal Secretary                                ....Respondent(s)
Housing and Urban Development
Department
                 Through :- Mr. S S Nanda, Sr. AAG.

Coram: HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
          HON'BLE MR. JUSTICE RAJESH SEKHRI, JUDGE

                                  ORDER

25.09.2023 At the request of Mr. S. S. Nanda, learned Sr. AAG, the case is adjourned to 26.09.2023 for compliance.

However, it is made clear that in the event the needful is not done in terms of order dated 18.09.2023 by tomorrow, the respondent no.1, Principal Secretary to Govt., Housing and Urban Development Department shall appear in person on 26.09.2023.



                            (Rajesh Sekhri)       )        (Tashi Rabstan)
                               Judge                           Judge
Jammu:
25.09.2023
Raj Kumar