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[Section 17]
[Entire Act]
State of Andhra Pradesh - Subsection
Section 17(1) in Andhra Pradesh Special Courts Rules, 2017
| (1) | C.C. Register | As prescribed in form III. |
| (2) | Receipt Register | |
| (3) | Issue Register | As prescribed by the Government |
| (4) | Despatch Register | |
| (5) | Accounts Register |