Supreme Court - Daily Orders
Hukum Singh vs Adigear International on 26 May, 2025
Bench: Vikram Nath, Sanjay Kumar
ITEM NO.25 COURT NO.3 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 18733/2025
[Arising out of impugned order dated 03-03-2025 in WPCRL No.
733/2025 passed by the High Court of Delhi at New Delhi]
HUKUM SINGH Petitioner(s)
VERSUS
ADIGEAR INTERNATIONAL & ORS. Respondent(s)
IA No. 134871/2025 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 134872/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Date : 26-05-2025 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE SANJAY KUMAR (PARTIAL COURT WORKING DAYS BENCH) For Petitioner(s) :
Mr. Namit Saxena, Adv.
Mr. Rohit Pandey, Adv.
Ms. Munisha Anand, Adv.
Ms. Sadhana Sandhu, AOR Mr. Adhyayan Gupta, Adv. Mr. Amit Kumar Mishra, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R Delay condoned.
We are not inclined to interfere with the impugned judgment/order of the High Court. Accordingly, the Special Leave Petition is dismissed.
Pending application(s), if any, shall stand Signature Not Verified Digitally signed by SONIA BHASIN Date: 2025.05.26 disposed of.17:30:07 IST Reason:
(SONIA BHASIN) (PREETI SAXENA) ASSISTANT REGISTRAR-CUM-PS COURT MASTER (NSH)