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[Cites 0, Cited by 0] [Section 371] [Entire Act]

State of West Bengal - Subsection

Section 371(2) in West Bengal Municipal Act, 1993

(2)All the provisions of this Act or the rules or the regulations made thereunder shall apply to any place provided under sub-section (1) outside the municipal area and vesting in the Municipality, as if such place were situated within the municipal area.