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[Cites 0, Cited by 0] [Section 73H(3)] [Section 73H] [Entire Act]

State of Maharashtra - Subsection

Section 73H(3)(v) in Maharashtra Factories Rules, 1963

(v)No electric arc lamp no naked light fixed or portable, shall be used and no person shall have in his possession any match or any apparatus of any type for producing a naked light or spark and all incandescent electric lights shall be in double airtight covers.