Section 9 in The Central Reserve Police Force Rules, 1955
9. Attestation of oath or affirmation .- [(a) The oath or affirmation set out in Appendix C to these rules shall be administered with due ceremony by the Commandant (or any superior officer appointed by him in this behalf) to all officers and rank and file. The officer administering the oath or an affirmation shall attest that he has done so by signing an attestation paper which shall be attached to the Character and Service Roll of the member of the Force concerned.]
(b)Attestation may be waived by the Commandant in the case of those officers and men on deputation who have already taken such an oath or affirmation elsewhere.
