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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(3)(n) in Maharashtra Public Universities Act, 2016

(n)exercise such other powers and perform such other duties as prescribed by or under this Act or assigned to him, by the Vice-Chancellor and Pro-Vice-Chancellor, from time to time.