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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(a) in Karnataka Education Act, 1983

(a)save in accordance with the rules or orders governing the conduct of an examination,-
(i)change, modify, vary or alter the answers written by an examinee at such examination; or
(ii)introduce additional answer books or sheets into an answer script or remove or substitute the answer scripts or any part thereof;